Section 24(3)(c) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

(c)to get the annual accounts and the annual audit of the University completed in time and, in the light of the report, order appropriate directions;

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