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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(3) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(3)Subject to the provisions of this Act and the Statute, Ordinance and Regulation made thereunder, the Finance Committee shall exercise the powers and perform the functions as under time to time;
(a)to review the Income and expenditure of the University;
(b)to prepare the annual financial estimate of the University before the commencement of the financial year and place it before the Executive Council for approval and to advise amendment therein from time to time;
(c)to get the annual accounts and the annual audit of the University completed in time and, in the light of the report, order appropriate directions;