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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(ii) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

(ii)adequate training/experience in identification, morphological features of aquaculture seed in the cadre of not less than Fisheries Development Officer in the State Fisheries Department.