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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

14. Aquaculture Seed Analyst Qualifications.

- He/She shall possesses the following qualifications:-
(i)A Post Graduate/Graduate in Fisheries Science or Postgraduate in aquaculture/zoology from University/ Institution recognized by Government; and
(ii)adequate training/experience in identification, morphological features of aquaculture seed in the cadre of not less than Fisheries Development Officer in the State Fisheries Department.