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Bombay High Court

Bakul Maganlal Yyas And 2 Ors vs Babubhai (@ Harsukhlal) Govindji ... on 22 November, 2018

Author: G.S. Patel

Bench: G.S. Patel

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                        SUITS NO. 1821 OF 2004

 1. Bakul Maganlal Vyas & 2 Ors.                                 ....Petitioner
              V/S
 1. Shri Babubhai (alias Harsukhlal) Govindji                 ....Respondent

Trived,ideleted WITH NOTICE OF MOTION (SUITS) NO. 1113 OF 2018 In SUITS 1821 OF 2004 Bakul Maganlal Yyas And 2 Ors. ....Petitioner V/S Babubhai (@ Harsukhlal) Govindji Trivedi And ....Respondent 5 Ors.

WITH NOTICE OF MOTION (SUITS) NO. 1344 OF 2018 In SUITS 1821 OF 2004 Bakul Maganlal Vyas And 2 Ors ....Petitioner V/S Babubhai (alias Harsukhalal) Govindji Trivedi ....Respondent (deleted) And 5 Ors Mr Shardul Singh i/b LJ Law Plaintiffs For Petitioner An Advocate i/b Reena Salunkhe for Def. No 3.

        CORAM :                G.S. PATEL, J
        DATE :                 22nd November, 2018


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  P.C. :

At the request of learned advocate for the respondent, Stand over to 05/12/2018 for issues.

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