Section 144(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(1)The khasra number of the plots-(a)[* * *] [Deleted by Notification No. 5468/I-A-1544-1953, dated 04.09.1953.] which the applicant wishes to receive and of the plots which he offers in exchange of,(b)[* * *] [Deleted by Notification No. 5468/I-A-1544-1953, dated 04.09.1953.]