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[Cites 0, Cited by 0] [Section 144(1)] [Section 144] [Entire Act]

State of Uttar Pradesh - Subsection

Section 144(1)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)[* * *] [Deleted by Notification No. 5468/I-A-1544-1953, dated 04.09.1953.] which the applicant wishes to receive and of the plots which he offers in exchange of,