Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 445 in M.P. Civil Court Rules, 1961 445. The Nazarat establishment consists of the Nazir, Naib-Nazirs, Sale Anuns and Process-servers, the Nazir being the head of the establishment in each district.
