Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(12)] [Section 12] [Entire Act] Greater Bengaluru City Corporation - Section 12(12)(i) in Bangalore Mahanagara Palike Building Bye-laws 2003 (i)The boundary roads if any must have a minimum width of 12 mtr.