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[Cites 0, Cited by 0] [Section 182(2)] [Section 182] [Entire Act]

State of Punjab - Subsection

Section 182(2)(a) in Punjab Regional and Town Planning and Development Act, 1995

(a)the summoning or holding of the meetings of the Authority, the time and place where such meetings are to be held and the conduct of business at such meetings under sub-section (1) of section 21;