Himachal Pradesh High Court
Dr. Parul Uppal vs . Ms. M. Sudha Devi & Anr. on 16 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Dr. Parul Uppal Vs. Ms. M. Sudha Devi & Anr.
COPC(T) No.4 of 2023 .
16.06.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram, Advocate, for the petitioner. Mr. Y.P.S. Dhaulta and Mr. Rupinder Singh Thakur, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for the respondents.
Notice. Mr. Y.P.S. Dhaulta, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.
Compliance affidavit be filed before the next date of hearing.
List on 10.07.2023.
Jyotsna Rewal Dua
June 16, 2023 Judge
Mukesh
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