Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Dr. Parul Uppal vs . Ms. M. Sudha Devi & Anr. on 16 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Dr. Parul Uppal Vs. Ms. M. Sudha Devi & Anr.

COPC(T) No.4 of 2023 .

16.06.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram, Advocate, for the petitioner. Mr. Y.P.S. Dhaulta and Mr. Rupinder Singh Thakur, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for the respondents.

Notice. Mr. Y.P.S. Dhaulta, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.

Compliance affidavit be filed before the next date of hearing.

List on 10.07.2023.





                                                    Jyotsna Rewal Dua





             June 16, 2023                                Judge
                Mukesh





                                               ::: Downloaded on - 16/06/2023 20:36:14 :::CIS