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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Manipur - Subsection

Section 23(5) in Manipur International University Act, 2018

(5)The University shall not admit any student to any of its course unless and until the above mandatory requirement as mandated under this section is fulfilled by the University. However, there shall not be any restriction whatsoever on the University once the mandatory requirement has been fulfilled by the University as per this section.