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Madhya Pradesh High Court

Abdul Hafeez Gop @ Gop Bhaijaan vs Municipal Council Itarsi on 20 January, 2025

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 WP-24314-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 24461 of 2021 (ABDUL HAFEEZ GOP @ GOP BHAIJAAN Vs MUNICIPAL COUNCIL ITARSI ) WP/25731/2021, WP/25747/2021, WP/24314/2023 Dated : 20-01-2025 List the matters on 22.01.2025.

(VISHAL DHAGAT) JUDGE sp/-

Signature Not Verified Signed by: SUNIL KUMAR PATEL Signing time: 21-01-2025 16:33:49