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State of Mizoram - Section

Section 52 in Mizoram Liquor (Prohibition and Control) Rules, 2014

52. Accounts to be kept in a plant.

- The licencee, in his/her plant, shall keep accurate accounts showing:-
(1)the quantity and description of materials used,
(2)the quantity of wash or wort and spirit or beer manufactured,
(3)the quantity of wash or wort used,
(4)the quantity of spirit or beer issued, and
(5)the quantity of wash or wort and spirit or beer in store.Under the last head the quantity of spirit or beer remaining in stock in each cask, vat or other receptacle shall also be shown. Such accounts shall be open at all times for inspection by the Excise & Narcotics Officer-in-Charge or other Excise & Narcotics Officer authorised by the Commissioner or by all superior Excise & Narcotics Officers.