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State of Bihar - Section

Section 2 in The Bihar Factories Welfare Officers Rules, 1952

2. [ Employment of Welfare Officers. [Substituted by Notification No. 11/FI.-201/62-L & E-9830, dated 22.12.1962.]

- The minimum number of Welfare Officers to be employed by the [management] shall be as follows :-
(i)where the number of workers [ordinarily] [Inserted by S.O. 734 dated 5.5.1977.] employed in the factory [* * *] [Omitted by S.O. 734 dated 5.5.1977.] is not less than 500 or more than 1000-one Welfare Officer of Grade III;
(ii)where the number of workers [ordinarily] [Inserted by S.O. 734 dated 5.5.1977.] employed in the factory [* * *] [Omitted by S.O. 734 dated 5.5.1977.] exceeds 1,000 but does not exceed 1,500-one Welfare Officer of Grade II;
(iii)where the number of workers [ordinarily] [Inserted by S.O. 734 dated 5.5.1977.] employed in the factory [* * *] [Deleted by S.O. 734 dated 5.5.1977.] exceeds 1,500 but does not exceed 2,500-Two Welfare Officers; one of Grade I and the other of any grade;
(iv)where the number of workers [ordinarily] [Inserted by S.O. 734 dated 5.5.1977.] employed in the factory [* * *] [Deleted by S.O. 734 dated 5.5.1977.] exceeds 2,500 but does not exceed 4,000-Three Welfare Officers; one each of Grade I, II and III;
(v)where the number of workers [ordinarily] [Inserted by S.O. 734 dated 5.5.1977.] employed in the factory [* * *] [Deleted by S.O. 734 dated 5.5.1977.] exceeds 4,000 but does not exceed 6,000-Four Welfare Officers; one each of Grades I and II and two of Grade III;
(vi)where the number of workers [ordinarily] [Inserted by S.O. 734 dated 5.5.1977.] employed in the factory [* * *] [Deleted by S.O. 734 dated 5.5.1977.] exceeds 6,000 but does not exceed 8,000-Five Welfare Officers, one of Selection Grade, one of Grade I, one of Grade II and two of Grade III; and
(vii)where the number of workers [ordinarily] [Inserted by S.O. 734 dated 5.5.1977.] employed in the factory [* * *] [Deleted by S.O. 734 dated 5.5.1977.] exceeds 8,000-Seven Welfare Officers-one Selection Grade and two each of Grades I, II and III:
Provided that where the number of workers [ordinarily] [Inserted by S.O. 734 dated 5.5.1977.] employed in a factory [* * *] [Deleted by S.O. 734 dated 5.5.1977.] exceeds 11,000 there shall be employed one Additional Welfare Officer of any grade for every 2,000 workers in excess of 11,000.]