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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(iii) in The Bihar Factories Welfare Officers Rules, 1952

(iii)where the number of workers [ordinarily] [Inserted by S.O. 734 dated 5.5.1977.] employed in the factory [* * *] [Deleted by S.O. 734 dated 5.5.1977.] exceeds 1,500 but does not exceed 2,500-Two Welfare Officers; one of Grade I and the other of any grade;