Madhya Pradesh High Court
M/S Prakash Asphalting%Toll Highways ... vs Cess Assessing Officer And By Labour ... on 10 December, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-6835-2010 The High Court Of Madhya Pradesh WP No. 6835 of 2010 (M/S PRAKASH ASPHALTING%TOLL HIGHWAYS INDIA LTD. Vs CESS ASSESSING OFFICER AND BY LABOUR COMMISSIONER AND ANR. AND OTHERS) Indore, Dated : 10-12-2021 Ms. Kirti Patwardhan, learned counsel for the petitioner submits that this matter is a Division Bench matter.
The Registry may verify and list before the appropriate Bench in the next month.
(SUJOY PAUL)
JUDGE
soumya
Signature Not Verified
VerifiedDigitally
Digitally signed by
SAN SOUMYA RANJAN
DALAI
Date: 2021.12.10
17:47:29 IST