Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22B(1)] [Section 22B] [Entire Act]

State of Gujarat - Subsection

Section 22B(1)(b) in The Bombay Public Trusts Act, 1950

(b)which has been registered under this Act before the date of the coming into force of the Bombay Public Trusts (Amendment) Act, 1955, (Bombay XXIII of 1955) (hereinafter referred to as the said date) on an application made under section 18, or