Himachal Pradesh High Court
Sunsource Energy Pvt. Ltd. vs . Himachal Renewable Ltd. on 17 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Sunsource Energy Pvt. Ltd. vs. Himachal Renewable Ltd.
.
CWP No. 1810/202317.7.2023 Present: Ms. Mani Gupta, Advocate, (through video conferencing), Ms. Shradha Karol, Mr. Vaibhav Singh Chauhan & Ms. Ananya Sharma, Advocates.
Ms. Sunita Sharma, Sr. Advocate with Mr. Dhananjay Sharma, Advocate, for the respondent.
Learned senior counsel for the respondent states that she has been recently engaged in this matter.
As prayed for, list on 31.7.2023 at 2.00 P.M. through video conferencing.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 17.7.2023 (pankaj) ::: Downloaded on - 17/07/2023 20:38:59 :::CIS