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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(5)(ii) in Rajasthan Forest Subordinate Service Rules, 2015

(ii)the Committee shall, in the case of Women candidates, candidates belonging to Backward Classes, Special Backward Classes, Scheduled Castes or Scheduled Tribes recommend the names of such candidates up to the number of vacancies reserved for them amongst those who have qualified for interview even if they fail to obtain the aggregate marks prescribed under the aforesaid proviso.