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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(3)(g) in West Bengal Municipal (Building) Rules, 2007

(g)the buildings may be of the row housing type with common wall and the maximum length of the buildings in a row shall be 50 metres. After every 50 metres of length of the building in a row, there shall be an open space of not less than 2.5 metres in width for the entire depth of the building