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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(3) in West Bengal Municipal (Building) Rules, 2007

(3)The following provisions shall be complied with for the construction of building under sub-rule (1) :—
(a)no building shall be constructed on a plot if the width of the means of access to the site is less than 1.2 metres;
(b)no building exceeding 8.0 metres in height shall be allowed on a plot if the width of the means of access to the site is less than 3.5 metres;
(c)the maximum permissible ground coverage shall be 75% of the area of the plot;
(d)the maximum height of the building shall be 10 metres;
(e)the minimum front open space for a building shall be 0.8 metre;
(f)the minimum rear open space for a building shall be 1.0 metre;
(g)the buildings may be of the row housing type with common wall and the maximum length of the buildings in a row shall be 50 metres. After every 50 metres of length of the building in a row, there shall be an open space of not less than 2.5 metres in width for the entire depth of the building
Provided that such open space shall not be necessary if there is a street or passage at such location, the minimum width of which is 2.5 metres.
(h)no parking space within the plot shall be necessary.