Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(8)] [Section 34] [Entire Act] State of Odisha - Subsection Section 34(8)(e) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (e)no opening either in the form of windows or doors or ventilators shall be provided to the adjoining properties;