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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(5)(f) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(f)There should be sufficient facility of air in vehicle during transportation of Agricultural cattle. Transporting Agricultural cattle in completely closed vehicle shall be a punishable offence.