Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Andhra Pradesh - Subsection Section 17(viii) in A.P. Farmers Organisation Rules, 1997 (viii)to represent the case of the Farmers Organisation in any dispute before Distributory Committee or Project Committee or Apex committee or the Government, as the case may be;
