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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in Roorkee University Act 1947

(1)Subject to the provisions of this Act, the Senate shall exercise the following powers and perform the following duties :
(a)of considering, amending or cancelling such regulations made by the Syndicate as need the approval of the Senate under this Act or the rules,
(b)of considering and passing resolutions on matters affecting the welfare of the University, on the annual accounts and the Financial estimates, and
(c)of exercising such other powers and performing such other duties as may be conferred or imposed upon it by this Act, or the rules.