Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(1)(c) in Roorkee University Act 1947 (c)of exercising such other powers and performing such other duties as may be conferred or imposed upon it by this Act, or the rules.