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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2) in The Orissa (State) Council for Child Welfare Rules, 1996

(2)The Managing Committee shall also administer the affairs of (a) the Utkal Balashram Branch, (b) the Anganwadi Training Centres, and (c) such other institutions or projects as may be entrusted to the District Council by the State Council from time to time.