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State of Odisha - Section

Section 21 in The Orissa (State) Council for Child Welfare Rules, 1996

21. Powers of the Managing Committee.

(1)The general management and control of the business and affairs of the District Council shall be vested in the Managing Committee, subject to the overall supervision of the State Council.
(2)The Managing Committee shall also administer the affairs of (a) the Utkal Balashram Branch, (b) the Anganwadi Training Centres, and (c) such other institutions or projects as may be entrusted to the District Council by the State Council from time to time.