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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(7)(b) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(b)Cold Storage and its basement where it is situated shall be disinfected and deodorised as many times as necessary at least once in a calendar year.