Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3) in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

(3)The Toll inspector shall at the end of his period of duty hand over the amount collected under sub-rule (1) to his successor after obtaining dated signatures of the latter in the relevant column of the cash register.