Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(4) in Bihar Tourism Cadre Rules, 2013 (4)Marking of posts in different Information Centres/Headquarter will be made, by issuing notification in accordance with fixed sanctioned strength in sub rule (1) of Rule 4.
