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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Assam - Subsection

Section 85(iv) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iv)the relaxation powers referred are applicable to roads notified for widening / junctions notified for improvement under this scheme by the Authority and no isolated case on a particular road or junction shall be considered for this relaxation.