Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 157] [Entire Act] Union of India - Subsection Section 157(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (4)Parts of the pipeline system where the lay condition or other factors may cause high loads, shall also be checked.
