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State of Chattisgarh - Section

Section 25 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

25. Specification of E-Stamp Certificate.

(1)The signature and seal (showing name and designation of the Authorised Collection Centers and name and address of the branch of Approved Intermediary) shall be made in permanent black ink or such color decided by the Appointing Authority.
(2)the E-Stamp Certificate shall be printed on 95 grams per square meter quality paper of the size 210 mm x 297 mm with a margin of 35 mm on the left and 15 mm on the right side of the page or such other appropriate margins as may be decided by the Appointing Authority.
(3)The print of every E-Stamp Certificate shall be right, clear and distinct and shall not be overlapped.