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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(2)(a) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(a)as specified or adopted by the Central Commission for determining project specific tariff for any project(s) or generic levellised tariff for any category of project(s); or