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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2)(c) in Rajasthan Transparency in Public Procurement Rules, 2013

(c)work order can be given only on the approved Schedule of Rates applicable to the Division/Sub-Division concerned. The Superintending Engineer/Executive Engineer shall ensure that the rates being allowed on work order are not in excess of open bid rates prevalent in the area;