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[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(m) in Bihar Education Code, 1961

(m)Sports and games and recreations -
(i)What games are played ?
(ii)Are they carefully orgartwed ?
(iii)Are there any clubs or associations connected with the schools ? If so what is their subject and are they properly controlled ?
(iv)Who supervises them ?
(v)In what other activities do pupils spend spare time ?
(vi)Is the weekly cultural programme followed regularly ?
(vii)Is there any emphasis on indigenous games ?
(viii)Are there activities regularly assessed ?