Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Andhra Pradesh - Subsection Section 17(iii) in A.P. Farmers Organisation Rules, 1997 (iii)to have only a casting vote in the event of equality of votes on any matter being decided upon by the General Body or the Managing Committee, as the case may be;
