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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(2)The service experience of deputations in Vigilance Organisation shall be treated as the service experience in the parent Police Organisation in the same rank and scale of in which they would be working in the parent Police Organisation, had they not been taken on deputation to Vigilance Directorate.