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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2)(b) in Panjab University Act, 1947

(b)Empower the Fellows so assigned to add to their number, in such manner and for such period as may be prescribed, graduates in the Faculty and other persons possessing special knowledge of the subjects to study by the represented Faculty.