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[Cites 0, Cited by 0] [Section 64A] [Entire Act]

State of Tamilnadu - Subsection

Section 64A(v) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(v)A complaint book should be kept at the office of the Manager or licensee in the theatre to enable the persons who witness film shows in the theatre to record therein complaints, if any.