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[Cites 0, Cited by 0] [Section 72(4)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(4)(d) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(d)An officer of the Agriculture Department working in the District to be nominated on the recommendation of the Collector;