Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Madhya Pradesh - Subsection Section 17(2)(x) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972 (x)take all possible steps to prevent adulteration of goods and promote grading and standardization of the notified agricultural produce;