Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Assam - Subsection Section 7(ii) in The Assam State Electricity Board Engineering Service Regulations, 1973 (ii)in exceptional circumstances the appointing authority may condone over age of a candidate to the extent necessary on the merit of each case.
