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State of Odisha - Section

Section 10 in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

10. Use of the Block jeep by the Block Development Officer and other officers of the Block.

- The Block Development Officer may ordinarily use the Block jeep for official work for nine days in a month. No Extension Officer is entitled to exclusive use of the Block jeep. The Block Development Officer shall so arrange the use of the jeep that, as far as possible, each trip can be availed of by more than one officer. This would involve proper planning of Extension Officers and the Additional Block Development Officer. With this end in view, the Block Development Officer should also endeavour to combine, to the extent possible, the tours of the Chairman, Extension Officer and the Additional Block Development Officer with his own tours.The Vice-Chairman and Members of the Samiti are not entitled to use the Block jeep on their own, but they may accompany the Chairman, the Block Development Officer or any other officer who has been allotted the jeep for official work.