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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Himachal Pradesh - Subsection

Section 1(1) in Himachal Pradesh Protection of Interests of Depositors (In Financial Establishments) Act, 1999

(1)This Act may be called the Himachal Pradesh [Protection of Interests of Depositors (in Financial Establishments)] [Substituted for the words 'Regulation of Deposits' vide H.P. Act No. 4 of 2002.] Act, 1999.