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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Telangana - Subsection

Section 97(2)(c) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(c)the packets containing the number of votes recorded in respect of each candidate in Form - XXXII;