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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Telangana - Subsection

Section 97(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(2)The Collector & District Election authority or the Officer authorized by him shall keep in the safe custody-
(a)the packets of marked copy of the electoral roll;
(b)the packets containing register of voters in Form - XXX;
(c)the packets containing the number of votes recorded in respect of each candidate in Form - XXXII;
(d)the printed paper slips sealed under the provisions of rule 95 or 96; and
(e)all other papers relating to election.