Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(c) in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

(c)if shaheed was unmarried, brother / sister of shaheed as per seniority of age.